Ashok Chaurasia vs Smt. Ramvati & 2 Ors.
2018 Latest Caselaw 2259 ALL

Citation : 2018 Latest Caselaw 2259 ALL
Judgement Date : 30 August, 2018

Allahabad High Court

Ashok Chaurasia vs Smt. Ramvati & 2 Ors. on 30 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 260 of 2005
 

 
Appellant :- Ashok Chaurasia
 
Respondent :- Smt. Ramvati & 2 Ors.
 
Counsel for Appellant :- U.K. Pathak
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Application No.10063 of 2016)

This application is disposed off. As the main appeal is disposed off vide order of the date passed on the appeal.

Order Date :- 30.8.2018

Mukesh

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