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The Oriental Insurance Company ... vs Smt. Sona Devi & Anr.
2018 Latest Caselaw 2254 ALL

Citation : 2018 Latest Caselaw 2254 ALL
Judgement Date : 30 August, 2018

Allahabad High Court
The Oriental Insurance Company ... vs Smt. Sona Devi & Anr. on 30 August, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 21 of 2006
 

 
Appellant :- The Oriental Insurance Company Thru A.G.M.
 
Respondent :- Smt. Sona Devi & Anr.
 
Counsel for Appellant :- Ashutosh K. Singh
 
Counsel for Respondent :- T C Seth
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It is reported that Sri  Ashutosh K. Singh, learned counsel for the appellant is out of station.

This appeal is of the year 2006.

List this appeal tomorrow i.e. 31st August, 2018.

Order Date :- 30.8.2018

Mukesh

 

 

 
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