New India Assurance Company Ltd. ... vs Smt. Daulat & 7 Ors.
2018 Latest Caselaw 2233 ALL

Citation : 2018 Latest Caselaw 2233 ALL
Judgement Date : 29 August, 2018

Allahabad High Court

New India Assurance Company Ltd. ... vs Smt. Daulat & 7 Ors. on 29 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 525 of 2004
 

 
Appellant :- New India Assurance Company Ltd. Thru Asstt. Manager
 
Respondent :- Smt. Daulat & 7 Ors.
 
Counsel for Appellant :- Jitendra Narain Misra
 
Counsel for Respondent :- S. Mirza,Mukesh Saxena,P.K.Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S. Mirza, learned counsel for the respondent has sought adjournment on the ground of illness.

List on 1st October, 2018.

Order Date :- 29.8.2018

Mukesh

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