U.P.State Road Transport ... vs Smt.Rama Devi And Others
2018 Latest Caselaw 2231 ALL

Citation : 2018 Latest Caselaw 2231 ALL
Judgement Date : 29 August, 2018

Allahabad High Court

U.P.State Road Transport ... vs Smt.Rama Devi And Others on 29 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 35 of 2007
 

 
Appellant :- U.P.State Road Transport Corporation Lucknow Thr. M.D.
 
Respondent :- Smt.Rama Devi And Others
 
Counsel for Appellant :- Prabhakar Tiwari,Akhilesh Kumar Srivastava,Akhter Abbas,J.B. Singh
 
Counsel for Respondent :- Ram Gopal Yadav,Sharad Pathak,Sunil Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the appellant states that application regarding bringing on record the heirs of respondent nos. 1 and 2 is already prepared and the copy of same will be served to the respondent's counsel.

This application be filed in the Office by signature of Sri Akhilesh Kumar Srivastava, learned counsel for appellant as a special case.

Amendment be also carried out likewise.

List on 31st August, 2018.

Order Date :- 29.8.2018

Mukesh

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U.P.State Road Transport ... vs Smt.Rama Devi And Others
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2018 Latest Caselaw 2231 ALL