Shiv Kumar @ Sibba & Another vs State Of U.P.
2018 Latest Caselaw 2216 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 5059 of 2005
 

 
Appellant :- Shiv Kumar @ Sibba & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Srivastava,Awadhesh Kr.Srivastava,Braham Singh,Keshav Dhar Tripathi,R.P.S. Chauhan,Yogesh Srivastava
 
Counsel for Respondent :- Govt. Advocate,Anil Tiwari,P.P.S. Rathore
 
Connected with
 
Case :- CRIMINAL APPEAL No. - 5379 of 2005
 

 
Appellant :- Jugal Kishor @ Pappu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Srivastava,Ajay Kumar Pandey,Dilip Kumar,K.D.Tripathi,Satish Trivedi
 
Counsel for Respondent :- Govt. Advocate,P.P.S.Rathore
 
Connected with
 

 
Case :- CRIMINAL APPEAL No. - 4533 of 2005
 

 
Appellant :- Pooran
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Siddharth Verma,Anubhav Trivedi,Satish Trivedi
 
Counsel for Respondent :- Govt. Advocate,Preet Pal Singh Rathore
 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

Heard Sri Pradeep Kumar, Senior Advocate assisted by Sri Rajarshi Gupta, Sri R.P.S. Chauhan, Sri Awadhesh Kumar Srivastava, for the appellants, Sri Anil Kumar Kushwaha, and Sri Nafees Ahmad, Additional Government Advocate,  for State of U.P. and Sri Preet Pal Singh Rathore,  for the complainant.

Judgment is reserved.

Order Date :- 28.8.2018

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