The Oriental Insurance Co.Ltd. ... vs Smt. Usha Devi & 5 Ors.
2018 Latest Caselaw 2215 ALL

Citation : 2018 Latest Caselaw 2215 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

The Oriental Insurance Co.Ltd. ... vs Smt. Usha Devi & 5 Ors. on 28 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 763 of 2005
 

 
Appellant :- The Oriental Insurance Co.Ltd. Thru Div.Manager
 
Respondent :- Smt. Usha Devi & 5 Ors.
 
Counsel for Appellant :- U.P.S. Kushwaha
 
Counsel for Respondent :- A K Srivastava,Dileep Kumar,K.K.Singh Rathor
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List before appropriate Court on 7th September, 2018.

Order Date :- 28.8.2018

Mukesh

Download the LatestLaws.com Mobile App