Jugal Kishor @ Pappu vs State Of U.P.
2018 Latest Caselaw 2214 ALL

Citation : 2018 Latest Caselaw 2214 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

Jugal Kishor @ Pappu vs State Of U.P. on 28 August, 2018

Bench: Ram Surat (Maurya), Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 5379 of 2005
 

 
Appellant :- Jugal Kishor @ Pappu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anil Srivastava,Ajay Kumar Pandey,Dilip Kumar,K.D.Tripathi,Satish Trivedi
 
Counsel for Respondent :- Govt. Advocate,P.P.S.Rathore
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

Judgment is reserved. See order in connected Appeal No.5059 of 2005.

Order Date :- 28.8.2018

Download the LatestLaws.com Mobile App