Citation : 2018 Latest Caselaw 2212 ALL
Judgement Date : 28 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL APPEAL No. - 3092 of 2007 Appellant :- Saleem & Others Respondent :- State Of U.P. Counsel for Appellant :- Ajay Kumar Srivastava,M.A.Khan,Ram Sajiwan Counsel for Respondent :- Govt. Advocate Hon'ble Ram Surat Ram (Maurya),J.
Hon'ble Umesh Chandra Tripathi,J.
Heard Sri N.K. Singh for the appellants.
Put up as unlisted on 6th September 2018.
Order Date :- 28.8.2018
mt
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