Baba Ram Lakhan Das vs Hari Ram & Another
2018 Latest Caselaw 2211 ALL

Citation : 2018 Latest Caselaw 2211 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

Baba Ram Lakhan Das vs Hari Ram & Another on 28 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 30 of 1996
 

 
Appellant :- Baba Ram Lakhan Das
 
Respondent :- Hari Ram & Another
 
Counsel for Appellant :- R.P.Singh,Dwijendra Prasad Gupta
 
Counsel for Respondent :- Rakesh Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Dwijendra Prasad Gupta, learned counsel for the appellant has sought adjournment on the ground of illness.

List on 4th September, 2018.

Order Date :- 28.8.2018

Mukesh

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