The Oriental Insurance Co. Ltd. vs Jagdish Chandra Srivastava And ...
2018 Latest Caselaw 2209 ALL

Citation : 2018 Latest Caselaw 2209 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Jagdish Chandra Srivastava And ... on 28 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 127 of 1999
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Jagdish Chandra Srivastava And Others
 
Counsel for Appellant :- Anil Srivastava
 
Counsel for Respondent :- Ashok Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The heirs of the respondent no. 1 are already on record.

List on 24th September, 2018.

Order Date :- 28.8.2018

Mukesh

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