Shiv Charan vs Hori Lal And 2 Ors.
2018 Latest Caselaw 2203 ALL

Citation : 2018 Latest Caselaw 2203 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

Shiv Charan vs Hori Lal And 2 Ors. on 28 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 985 of 2007
 

 
Appellant :- Shiv Charan
 
Respondent :- Hori Lal And 2 Ors.
 
Counsel for Appellant :- L.P.Shukla Ii
 
Counsel for Respondent :- Asit Srivastva,Sanjay Kumar Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by learned counsel for the appellant, list day after tomorrow i.e. 30th August, 2018.

Order Date :- 28.8.2018

Mukesh

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