Neha Sagar And Another vs State Of U.P. And 2 Others
2018 Latest Caselaw 2202 ALL

Citation : 2018 Latest Caselaw 2202 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

Neha Sagar And Another vs State Of U.P. And 2 Others on 28 August, 2018

Bench: Bala Krishna Narayana, Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23594 of 2018
 

 
Petitioner :- Neha Sagar And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Lavkush Kumar Bhatt
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Ravindra Nath Kakkar,J.

As prayed by learned counsel for the petitioner.

Put up on 04.09.2018 as fresh.

Order Date :- 28.8.2018

Rahul.

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