The Oriental Insurance Co. Branch ... vs Balwant And Others
2018 Latest Caselaw 2201 ALL

Citation : 2018 Latest Caselaw 2201 ALL
Judgement Date : 28 August, 2018

Allahabad High Court

The Oriental Insurance Co. Branch ... vs Balwant And Others on 28 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- FIRST APPEAL FROM ORDER No. - 91 of 2002
 

 
Appellant :- The Oriental Insurance Co. Branch Sitapur
 
Respondent :- Balwant And Others
 
Counsel for Appellant :- Anil Srivastava
 
Counsel for Respondent :- Ajay Kumar Mishra,N C Upadhyaya
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record and proceedings of the Tribunal so as to reach this Court on or before 24th September, 2018.

List on 24th September, 2018.

Order Date :- 28.8.2018

Mukesh

Download the LatestLaws.com Mobile App