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Association Of Catholic ... vs State Of U.P. Thru. Secy. ...
2018 Latest Caselaw 2198 ALL

Citation : 2018 Latest Caselaw 2198 ALL
Judgement Date : 28 August, 2018

Allahabad High Court
Association Of Catholic ... vs State Of U.P. Thru. Secy. ... on 28 August, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 11096 of 2018
 
Petitioner :- Association Of Catholic Educational Institutions In U.P. Thr
 
Respondent :- State Of U.P. Thru. Secy. Secondary Education And Others
 
Counsel for Petitioner :- Najam Zafar,Zafar Yab Jilani
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

We have heard arguments of Sri Zafar Yab Jilani, Ms. Rafat Farooqui, Mr. Vijay Dixit and Sri R.K. Singh Suryavanshi, learned counsels appearing for the petitioners in different petitions.

On the request of Sri Anand Kumar Singh, learned Standing Counsel, list/ put up this case day after tomorrow i.e. 30.08.2018 for arguments on behalf of the State.

Order Date :- 28.8.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

 

 

 
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