Munna vs State Of U.P.
2018 Latest Caselaw 2185 ALL

Citation : 2018 Latest Caselaw 2185 ALL
Judgement Date : 27 August, 2018

Allahabad High Court

Munna vs State Of U.P. on 27 August, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- WRIT - C No. - 32500 of 1990
 

 
Petitioner :- Munna
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Uma Kant,Veer Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

On the request of Sri Hridaya Narayan Pandey holding brief of Sri Veer Singh, learned counsel for the petitioner, put up tomorrow.

Order Date :- 27.8.2018

Masarrat

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