Rampal Singh And Others vs State Of U.P.
2018 Latest Caselaw 2171 ALL

Citation : 2018 Latest Caselaw 2171 ALL
Judgement Date : 25 August, 2018

Allahabad High Court

Rampal Singh And Others vs State Of U.P. on 25 August, 2018

Bench: Bachchoo Lal, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL APPEAL No. - 4506 of 2005
 

 
Appellant :- Rampal Singh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Chandra Upadhyay,Ambrish Kumar Kashyap,Arimardan Singh,Bhaiya Ram,G.P. Singh,J.N.Singh,R.C. Yadav,S.N. Singh,V.K. Sharma
 
Counsel for Respondent :- Govt. Advocate,R.K. Pathak
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Siddharth,J.

The case is passed over for the day on the ground of illness slip of Sri Ambrish Kumar Kashyap, learned counsel for the appellants.

List in the next cause list.

Order Date :- 25.8.2018

Masarrat

Download the LatestLaws.com Mobile App