Jaswant @ Hori Lal vs State Of U.P.
2018 Latest Caselaw 2155 ALL

Citation : 2018 Latest Caselaw 2155 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Jaswant @ Hori Lal vs State Of U.P. on 24 August, 2018

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11049 of 2015
 

 
Applicant :- Jaswant @ Hori Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.K. Pal,Sushil Kumar Pal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ram Surat Ram (Maurya),J.

By order dated 10.01.2018 the applicant was directed to file complete order sheet of the case with regard to status/progress of the trail. The order sheet has not been filed.

As prayed list on 31st August, 2018. In the meantime, complete order sheet may be filed.

Order Date :- 24.8.2018

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