Qamar Hasan Khan vs State Of U.P. Thru. Prin. Secy., ...
2018 Latest Caselaw 2151 ALL

Citation : 2018 Latest Caselaw 2151 ALL
Judgement Date : 24 August, 2018

Allahabad High Court

Qamar Hasan Khan vs State Of U.P. Thru. Prin. Secy., ... on 24 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 17685 of 2018
 
Petitioner :- Qamar Hasan Khan
 
Respondent :- State Of U.P. Thru. Prin. Secy., Home Deptt. & Ors.
 
Counsel for Petitioner :- Mohd Kamal Khan,Ravi Shanker Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the week commencing 03.09.2018.

Order Date :- 24.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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