Gram Panchayat Bajhan, Mishran, ... vs Joint Food Commissioner, ...
2018 Latest Caselaw 2115 ALL

Citation : 2018 Latest Caselaw 2115 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Gram Panchayat Bajhan, Mishran, ... vs Joint Food Commissioner, ... on 23 August, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 32179 of 2017
 

 
Petitioner :- Gram Panchayat Bajhan, Mishran, Block Saidabad, Handia
 
Respondent :- Joint Food Commissioner, Allahabad Region And 3 Others
 
Counsel for Petitioner :- Diwakar Singh
 
Counsel for Respondent :- C.S.C.,Devesh Kumar Verma,Suresh Chandra Verma
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the petitioner, list in the next cause list.

Stay, if any, to continue till then.

Order Date :- 23.8.2018

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