Shri Krishna Mohan Mishra vs Shri Sharad Kumar Shukla
2018 Latest Caselaw 2114 ALL

Citation : 2018 Latest Caselaw 2114 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Shri Krishna Mohan Mishra vs Shri Sharad Kumar Shukla on 23 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- ARBITRATION APPLICATION No. - 67 of 2017
 
Applicant :- Shri Krishna Mohan Mishra
 
Opposite Party :- Shri Sharad Kumar Shukla
 
Counsel for Applicant :- Gaurav Mehrotra,Abhinav Singh
 
Counsel for Opposite Party :- Sandeep Tiwari
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this case in the next week.

Order Date :- 23.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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