Vinod Kumar Mishra vs State Of U.P. Thru ...
2018 Latest Caselaw 2113 ALL

Citation : 2018 Latest Caselaw 2113 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Vinod Kumar Mishra vs State Of U.P. Thru ... on 23 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 18915 of 2017
 
Petitioner :- Vinod Kumar Mishra
 
Respondent :- State Of U.P. Thru Prin.Secy.Finance Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Mohit Dwivedi,Ram Alok Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List in the next cause list.

Interim order, if any, to continue till the next date of listing.

Order Date :- 23.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App