M/S Kellton Tech Solutions Ltd. ... vs Executive Director State ...
2018 Latest Caselaw 2110 ALL

Citation : 2018 Latest Caselaw 2110 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

M/S Kellton Tech Solutions Ltd. ... vs Executive Director State ... on 23 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- ARBITRATION APPLICATION No. - 52 of 2018
 
Applicant :- M/S Kellton Tech Solutions Ltd. Throu,Authorized Representat
 
Opposite Party :- Executive Director State Innovations In Family Planning Serv
 
Counsel for Applicant :- Mohan Singh,Arvind Kumar Pandey
 
Counsel for Opposite Party :- Nitin Mathur
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this case in the next week.

Order Date :- 23.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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