Smt. Maneesha Kumari And Another vs State Of U P And 2 Others
2018 Latest Caselaw 2097 ALL

Citation : 2018 Latest Caselaw 2097 ALL
Judgement Date : 23 August, 2018

Allahabad High Court

Smt. Maneesha Kumari And Another vs State Of U P And 2 Others on 23 August, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 28487 of 2018
 

 
Petitioner :- Smt. Maneesha Kumari And Another
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Deep Chand Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the petitioners put up on 29.8.2018 as fresh.

Order Date :- 23.8.2018

Masarrat

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