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Gajendra Singh And Others vs State Of U.P.
2018 Latest Caselaw 2077 ALL

Citation : 2018 Latest Caselaw 2077 ALL
Judgement Date : 21 August, 2018

Allahabad High Court
Gajendra Singh And Others vs State Of U.P. on 21 August, 2018
Bench: Amreshwar Pratap Sahi, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3402 of 2008
 

 
Appellant :- Gajendra Singh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.C. Saxena,Ajatshtru Pandey,G.S. Hajela,L.C. Mishra,L.C. Pandey,Premendra Singh,V P Singh
 
Counsel for Respondent :- Govt.Advocate,D.N.Gupta,Onkar Singh
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Appeal is dismissed.

For orders see our order of date passed

on Criminal Appeal No. 3401 of 2008.

Order Date :- 21.8.2018

A.

 

 

 
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