Brij Mohan vs State Of U.P. And 4 Others
2018 Latest Caselaw 2073 ALL

Citation : 2018 Latest Caselaw 2073 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Brij Mohan vs State Of U.P. And 4 Others on 21 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 16243 of 2016
 

 
Petitioner :- Brij Mohan
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Shiv Pujan Bharti,Pramod Kumar Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Shiv Pujan Bharti and Sri Pramod Kumar Pathak, learned counsels for the petitioner are absent. Sri Mohd. Shabbir and Mohd. Shamin Khan, learned counsels have sought adjournment on the ground of illness slip.

List on 3rd October, 2018.

Order Date :- 21.8.2018

Mukesh

Download the LatestLaws.com Mobile App