Shri Pal Singh vs State Of U.P. & Others
2018 Latest Caselaw 2068 ALL

Citation : 2018 Latest Caselaw 2068 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Shri Pal Singh vs State Of U.P. & Others on 21 August, 2018

Bench: Aniruddha Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 28079 of 1993
 

 
Petitioner :- Shri Pal Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.B.L. Gaur
 
Counsel for Respondent :- AGA
 

 
Hon'ble Aniruddha Singh,J.

In compliance of the order dated 4.7.2018, no counter affidavit has been filed on behalf of the State.

Sri P.K. Srivastava, learned A.G.A. prays for and is allowed four weeks time to file counter affidavit and the petitioner may file reply, if any, to the counter affidavit within one week.

List thereafter.

Copy of this order be made available to Sri P.K. Srivastava, learned A.G.A. within 24 hours free of cost, who shall ensure compliance of the Court order dated 21.8.2018.

Order Date :- 21.8.2018

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