Suresh Chandra Varshney vs State Of U.P. And Another
2018 Latest Caselaw 2067 ALL

Citation : 2018 Latest Caselaw 2067 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Suresh Chandra Varshney vs State Of U.P. And Another on 21 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 8177 of 2006
 

 
Petitioner :- Suresh Chandra Varshney
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- J.J. Munir
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Notices have been issued.

List on 18th September, 2018.

Order Date :- 21.8.2018

Mukesh

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