Smt. Madhuri Devi vs State Of U.P. And 4 Others
2018 Latest Caselaw 2061 ALL

Citation : 2018 Latest Caselaw 2061 ALL
Judgement Date : 21 August, 2018

Allahabad High Court

Smt. Madhuri Devi vs State Of U.P. And 4 Others on 21 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 27651 of 2018
 

 
Petitioner :- Smt. Madhuri Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sushil Kumar Rao
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned Chief Standing Counsel prays for and is granted two weeks' time to file counter affidavit. Rejoinder, if any, may be filed by the petitioner within a week thereafter.

List on 20th September, 2018.

Order Date :- 21.8.2018

Mukesh

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