Chakradhar Mishra vs State Of Up
2018 Latest Caselaw 2035 ALL

Citation : 2018 Latest Caselaw 2035 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Chakradhar Mishra vs State Of Up on 20 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 604 of 2005
 
Revisionist :- Chakradhar Mishra
 
Opposite Party :- State Of Up
 
Counsel for Revisionist :- L.K Gupta,Sanjay Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, the case could not be taken up today.

List again in the next cause list.

Order Date :- 20.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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