Smt. Pushpa Devi vs Shiv Kumar
2018 Latest Caselaw 2032 ALL

Citation : 2018 Latest Caselaw 2032 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Smt. Pushpa Devi vs Shiv Kumar on 20 August, 2018

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 146 of 2017
 

 
Applicant :- Smt. Pushpa Devi
 
Opposite Party :- Shiv Kumar
 
Counsel for Applicant :- Kuldeep Singh Chahar
 
Counsel for Opposite Party :- Anil Kumar
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None has appeared for the parties.

The transfer application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 20.8.2018

Priyanka

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