A.K. Srivastava vs State Of U.P.
2018 Latest Caselaw 2029 ALL

Citation : 2018 Latest Caselaw 2029 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

A.K. Srivastava vs State Of U.P. on 20 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 4338 of 1996
 
Petitioner :- A.K. Srivastava
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Alka Verma,Hanumant Lal Yadav,I.B.Singh,In Person,K. Bajpai,Manoj Srivastava,Satish Kr. Srivastava,Suresh Chandra Srivastava,V B Pandey,V.P. Singh
 
Counsel for Respondent :- C.S.C.,H S Tewari,Virendra Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 20.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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