Smt. Arti Shabnam And Another vs State Of U P And 4 Others
2018 Latest Caselaw 2021 ALL

Citation : 2018 Latest Caselaw 2021 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Smt. Arti Shabnam And Another vs State Of U P And 4 Others on 20 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 19827 of 2018
 

 
Petitioner :- Smt. Arti Shabnam And Another
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Syed Ashraf Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

I have granted enough time to the petitioners to get their marriage registered but the same has not been done.

If the petitioner no. 2 deposit a sum of Rs.50,000/- by way of fixed deposit in the name of petitioner no.1 and should comply with the earlier order, failing which this petition shall stand dismissed for non compliance.

List this matter on 17th September, 2018.

Order Date :- 20.8.2018

Mukesh

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