Smt. Sangeeta And Another vs State Of U P And 3 Others
2018 Latest Caselaw 2019 ALL

Citation : 2018 Latest Caselaw 2019 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Smt. Sangeeta And Another vs State Of U P And 3 Others on 20 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 26105 of 2018
 

 
Petitioner :- Smt. Sangeeta And Another
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Upendra Vikram Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Except seeking adjournment, nothing has been done in this matter.

List in due course.

Order Date :- 20.8.2018

Mukesh

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