Smt. Rekha And Another vs State Of U.P. And 5 Others
2018 Latest Caselaw 2017 ALL

Citation : 2018 Latest Caselaw 2017 ALL
Judgement Date : 20 August, 2018

Allahabad High Court

Smt. Rekha And Another vs State Of U.P. And 5 Others on 20 August, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 26455 of 2018
 

 
Petitioner :- Smt. Rekha And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Santosh Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioners, on instructions from his clients, seeks to withdraw this petition.

He is permitted to do so.

This petition is, therefore, disposed of as withdrawn.

Order Date :- 20.8.2018

Mukesh

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