Munindra Shukla & Two Others vs State Of U.P.
2018 Latest Caselaw 2003 ALL

Citation : 2018 Latest Caselaw 2003 ALL
Judgement Date : 18 August, 2018

Allahabad High Court

Munindra Shukla & Two Others vs State Of U.P. on 18 August, 2018

Bench: Ram Surat (Maurya), Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3113 of 2009
 

 
Appellant :- Munindra Shukla & Two Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jai Singh Parihar,A.K. Yadav,Ajai Vikram Yadav,Akhilesh Singh,Ashfaq Husain,Avinash Mishra,Brijesh Sahai,Pushpendra Singh Parihar,R.L. Shukla,Tahir Husain,Tahir Husain Farooqui,V.K.Dwivedi
 
Counsel for Respondent :- Govt. Advocate,P.V.Misra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

Put up for further hearing on 20th August, 2018 as unlisted.

Order Date :- 18.8.2018

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