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Vishal Agrawal vs State Of U.P.
2018 Latest Caselaw 1994 ALL

Citation : 2018 Latest Caselaw 1994 ALL
Judgement Date : 16 August, 2018

Allahabad High Court
Vishal Agrawal vs State Of U.P. on 16 August, 2018
Bench: Aniruddha Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23518 of 2018
 

 
Applicant :- Vishal Agrawal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Namit Kumar Sharma,Nitinjay Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Aniruddha Singh,J.

As prayed by the learned counsel for the applicant, list after one month.

Order Date :- 16.8.2018

OP

 

 

 
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