Mukesh Kumar Patel vs Union Of India And 6 Others
2018 Latest Caselaw 1976 ALL

Citation : 2018 Latest Caselaw 1976 ALL
Judgement Date : 14 August, 2018

Allahabad High Court

Mukesh Kumar Patel vs Union Of India And 6 Others on 14 August, 2018

Bench: Pankaj Mithal, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 25759 of 2018
 

 
Petitioner :- Mukesh Kumar Patel
 
Respondent :- Union Of India And 6 Others
 
Counsel for Petitioner :- Raj Kumar Singh,Devi Prasad Singh
 
Counsel for Respondent :- A.S.G.I.,Avanish Mishra,C.S.C.,Mahendra Pratap
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Saral Srivastava,J.

No time left.

As prayed, put up on 16th August, 2018.

Order Date :- 14.8.2018

Ashutosh Pandey

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