Sankata Prasad vs The State Of U.P.& 3 Ors.
2018 Latest Caselaw 1962 ALL

Citation : 2018 Latest Caselaw 1962 ALL
Judgement Date : 13 August, 2018

Allahabad High Court

Sankata Prasad vs The State Of U.P.& 3 Ors. on 13 August, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 518 of 2004
 
Revisionist :- Sankata Prasad
 
Opposite Party :- The State Of U.P.& 3 Ors.
 
Counsel for Revisionist :- P.K.Rai
 
Counsel for Opposite Party :- Govt.Advocate,B M Sahai,Sulabh Kr. Srivastava,Sulabh Srivastava
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request made on behalf of learned counsel for the private opposite parties, Sri B.M. Sahai, list this case in the week commencing 3rd of September, 2018.

Order Date :- 13.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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