Ganesh Prasad Dixit vs Sri R. S. Vishwakarma, Executive ...
2018 Latest Caselaw 1958 ALL

Citation : 2018 Latest Caselaw 1958 ALL
Judgement Date : 13 August, 2018

Allahabad High Court

Ganesh Prasad Dixit vs Sri R. S. Vishwakarma, Executive ... on 13 August, 2018

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2976 of 2018
 

 
Applicant :- Ganesh Prasad Dixit
 
Opposite Party :- Sri R. S. Vishwakarma, Executive Engineer
 
Counsel for Applicant :- Lalit Kumar Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Baleshwar Chaturvedi, counsel for the opposite party states that gratuity amount was paid to the applicant on 25.5.2018. He has also produced a cheque bearing No. 038059 dated 1.8.2018 in favour of the applicant for a sum of Rs. 1,99,791/- towards interest on delayed payment of retiral amount. The cheque has been handed over to learned counsel for the applicant in Court.

Learned counsel for the applicant admits that now nothing further remains to be paid.

Accordingly, the contempt application is consigned to record.

(Manoj Kumar Gupta, J.)

Order Date :- 13.8.2018

AM/-

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