Praveen Kumar Goswami vs State Of U.P.
2018 Latest Caselaw 1942 ALL

Citation : 2018 Latest Caselaw 1942 ALL
Judgement Date : 10 August, 2018

Allahabad High Court

Praveen Kumar Goswami vs State Of U.P. on 10 August, 2018

Bench: Ram Surat (Maurya), Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 3056 of 2007
 

 
Appellant :- Praveen Kumar Goswami
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gaurav Kumar Srivastava,A.K.Srivastava,Dharmendra Singhal,Dinesh Kumar Goswami,J.S.Sengar,P.B.Verma,Prem Babu Verma,Rajesh Kumar,S.K.Mishra,S.S.Shah,S.Singh,Sujan Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

Put up as unlisted on 16th August, 2018.

Order Date :- 10.8.2018

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