Citation : 2018 Latest Caselaw 1926 ALL
Judgement Date : 9 August, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL APPEAL No. - 1343 of 2013 Appellant :- Pahalwan Singh Respondent :- State Of U.P. Counsel for Appellant :- Santosh Kumar,Lalji Chaudhary,A.Curiae Counsel for Respondent :- Govt. Advocate Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Bachchoo Lal,J.
List in the next cause list.
Order Date :- 9.8.2018
Masarrat
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