Mahesh Lodhi vs State Of U.P.
2018 Latest Caselaw 1898 ALL

Citation : 2018 Latest Caselaw 1898 ALL
Judgement Date : 8 August, 2018

Allahabad High Court

Mahesh Lodhi vs State Of U.P. on 8 August, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 922 of 2011
 

 
Appellant :- Mahesh Lodhi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajul Bhargava,Jai Singh Chandel,Rachna Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri V.S. Parmar, learned counsel for the appellant along with Sri Hari Om Singh and Sri Ajit Ray, learned A.G.A. for the State.

Put up tomorrow.

Order Date :- 8.8.2018

Masarrat

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