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Bhuwar vs Union Of India & Others
2018 Latest Caselaw 1860 ALL

Citation : 2018 Latest Caselaw 1860 ALL
Judgement Date : 6 August, 2018

Allahabad High Court
Bhuwar vs Union Of India & Others on 6 August, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 2405 of 1996
 
Petitioner :- Bhuwar
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- R.K.Upadhyay
 
Counsel for Respondent :- H.B. Singh,B.B. Saxena
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri R.K. Upadhyay, learned counsel for the petitioner is reported to be on sanctioned leave, the case is adjourned for today.

List in the week commencing 27.08.2018.

Order Date :- 6.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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