Pheru And Another vs State Of U.P.
2018 Latest Caselaw 1858 ALL

Citation : 2018 Latest Caselaw 1858 ALL
Judgement Date : 6 August, 2018

Allahabad High Court

Pheru And Another vs State Of U.P. on 6 August, 2018

Bench: Ram Surat (Maurya), Umesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 2458 of 1984
 

 
Appellant :- Pheru And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Keshav Sahai
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Umesh Chandra Tripathi,J.

In compliance of the order dated 23.4.2018 Pheru(appellant-1) has appeared before this Court through Sri O.P. Rai, advocate. He is present in Court today. His presence before this Court is exempted on future dates.

Office is directed to prepare the paper book. After preparation of paper book, list this appeal on its turn.

When the case is listed next, the name of Sri O.P. Rai be printed as a counsel for the appellant.

Order Date :- 6.8.2018

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