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U.P.S.S. Coop. Ltd. Hardoi vs Kuber Prasad And Others
2018 Latest Caselaw 1857 ALL

Citation : 2018 Latest Caselaw 1857 ALL
Judgement Date : 6 August, 2018

Allahabad High Court
U.P.S.S. Coop. Ltd. Hardoi vs Kuber Prasad And Others on 6 August, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 8041 of 1987
 
Petitioner :- U.P.S.S. Coop. Ltd. Hardoi
 
Respondent :- Kuber Prasad And Others
 
Counsel for Petitioner :- M. Kamaluddin
 
Counsel for Respondent :- C.S.C.,Surendran P.
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been informed at the bar that Sri M. Kamaluddin, learned counsel for the petitioner is reported to be dead.

Let a card notice be issued to the petitioner within a week to engage some other counsel or to make an alternative arrangement for conducting this case.

List immediately after service of card notice.

Order Date :- 6.8.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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