Smt. Rekha Devi And 6 Ors vs State Of U.P. And Another
2018 Latest Caselaw 1837 ALL

Citation : 2018 Latest Caselaw 1837 ALL
Judgement Date : 3 August, 2018

Allahabad High Court

Smt. Rekha Devi And 6 Ors vs State Of U.P. And Another on 3 August, 2018

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 26184 of 2018
 

 
Applicant :- Smt. Rekha Devi And 6 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dinesh Kumar Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed put up as fresh on 9th August, 2018.

Order Date :- 3.8.2018

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