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State Of U.P. ( Div.Bench ) vs Sri Vijay Prakash Tiwari @ Shubh
2018 Latest Caselaw 79 ALL

Citation : 2018 Latest Caselaw 79 ALL
Judgement Date : 19 April, 2018

Allahabad High Court
State Of U.P. ( Div.Bench ) vs Sri Vijay Prakash Tiwari @ Shubh on 19 April, 2018
Bench: Devendra Kumar Upadhyaya, Rajnish Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CONTEMPT No. - 1034 of 2016
 

 
Applicant :- State Of U.P. ( Div.Bench )
 
Opposite Party :- Sri Vijay Prakash Tiwari @ Shubh
 
Counsel for Applicant :- Govt. Advocate,Dr.L.P.Mishra
 
Counsel for Opposite Party :- Aatrey Tripathi,Deepanshu Das,Ramesh Panday
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajnish Kumar,J.

The opposite party-Contemnor is present.

List this case on 21.05.2018 on which date opposite party-contemnor shall again be present.

Order Date :- 19.4.2018

psd

 

 

 
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