M/S Fenasia Ltd. vs State Of U.P. And 3 Others
2018 Latest Caselaw 286 ALL

Citation : 2018 Latest Caselaw 286 ALL
Judgement Date : 30 April, 2018

Allahabad High Court

M/S Fenasia Ltd. vs State Of U.P. And 3 Others on 30 April, 2018

Bench: Krishna Murari, Ashok Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT TAX No. - 645 of 2018
 

 
Petitioner :- M/S Fenasia Ltd.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rahul Agarwal,Tarun Gaur
 
Counsel for Respondent :- A.S.G.I.,C.S.C.
 

 
Hon'ble Krishna Murari,J.

Hon'ble Ashok Kumar,J.

For order see order of date passed in the memo of Writ Tax No. 41 of 2018.

Order Date :- 30.4.2018

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