Brijesh Kumar vs State Of U.P.
2018 Latest Caselaw 27 ALL

Citation : 2018 Latest Caselaw 27 ALL
Judgement Date : 17 April, 2018

Allahabad High Court

Brijesh Kumar vs State Of U.P. on 17 April, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1918 of 2015
 

 
Appellant :- Brijesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ghanshyam Dwivedi
 
Counsel for Respondent :- Govt.Advocate,Harish Chandra Singh
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Harish Chandra Singh, learned counsel for the complainant.

List the matter in the next cause list peremptorily.

The connected Criminal Appeal No. 4995 of 2015 has not been shown in the cause list. Office is directed to do the needful.

Let the details of the said connected appeal be also shown in the cause list.

Order Date :- 17.4.2018

Gss

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