Ram Din vs The State Of U.P.Thr.The ...
2018 Latest Caselaw 261 ALL

Citation : 2018 Latest Caselaw 261 ALL
Judgement Date : 26 April, 2018

Allahabad High Court

Ram Din vs The State Of U.P.Thr.The ... on 26 April, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- MISC. SINGLE No. - 850 of 1993
 
Petitioner :- Ram Din
 
Respondent :- The State Of U.P.Thr.The Collector, Kheri And 3 Others
 
Counsel for Petitioner :- Avadhesh Kumar
 
Counsel for Respondent :- C S C
 

 
Hon'ble Rajesh Singh Chauhan,J.

List has been revised.

None appears on behalf of the petitioner to press this writ petition.

List in the next cause list.

Order Date :- 26.4.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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